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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004

(2)These regulations shall [come into force on the date] [Published in the Tamil Nadu Government Gazette on the 18th February 2004 and from that date, these regulations came into force.] of their publication in the Tamil Nadu Government Gazette.