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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(3)(c) in The Orissa Factories Rules, 1950

(c)explosion, fire, brusting out, leakage or escape of any molten metal, or hot liquor or gas causing damage to any room or place in which persons are employed, or fire in rooms of cotton pressing factories when a cotton opener is in use;