Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 7]

Himachal Pradesh High Court

M/S Greenko Hatkoti Energy Pvt. Ltd vs . Gian Singh & Others on 27 April, 2023

Author: Satyen Vaidya

Bench: Satyen Vaidya

M/s Greenko Hatkoti Energy Pvt. Ltd. vs. Gian Singh & Others .

RFA No. 96 of 2020 alongwith Cross Objection No. 42 of 2022 27.4.2023 Present: Ms. Sneh Bhimta, Advocate, for the appellant.

Mr. Devinder Chauhan Jaita, Advocate, for respondents No. 1(a) to 1(d) and 2 to 15/cross- objectors.

Mr. Mohinder Zharaick, Additional Advocate General, for respondents No. 16 and 17.

CMP No. 18407 of 2022 in CO No. 42 of 2022 Learned counsel for cross objectors has submitted that he is under instructions to not press this application and his cross objections be considered for enhancement of amount of compensation commensurate to the court fee already affixed on behalf of the cross objectors. Accordingly, the application is dismissed as not pressed.

Cross Objections No. 42 of 2022 The RFA No. 96 of 2020 already stands admitted vide order dated 25.9.2020. Accordingly, the cross objections are also admitted for hearing.

RFA No. 96 of 2020 & Cross Objections No. 42 of 2022 List for final hearing on 18th May, 2023.

( Satyen Vaidya ) Judge April 27, 2023 (vs) ::: Downloaded on - 27/04/2023 20:44:03 :::CIS