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Jammu & Kashmir High Court

M/S R K Verma vs Sterlite Technologies Ltd And Another on 2 August, 2024

                                                                                      Sr. No. 04
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                               AT JAMMU
                                                                         Arb P No. 2/2022

              M/S R K Verma                                                       ..... Appellant

                                            Through: Mr. G.S. Thakur, Advocate

                                       Vs

              Sterlite Technologies Ltd and another                             ..... Respondent(s)

                                            Through: Mr. Dheeraj Nanda, Advocate for R-1
                                                     Mr. Anil K Kher, Sr. Advocate with
                                                     Mr. Inderjeet Gupta, Advocate &
                                                     Mr. Yatin Mahajan, Advocate for R-2


              Coram:             HON'BLE THE CHIEF JUSTICE (ACTING)

                                                           ORDER

02.08.2024 Heard learned counsel for the parties.

As requested, learned senior counsel for the respondent No.2 may appear in the matter through virtual mode, as well.

List on 12.08.2024.

( (Tashi Rabstan) Chief Justice (Acting) Jammu 02.08.2024 Pawan Angotra Pawan Angotra 2024.08.02 12:42 I attest to the accuracy and integrity of this document