Jammu & Kashmir High Court
M/S R K Verma vs Sterlite Technologies Ltd And Another on 2 August, 2024
Sr. No. 04
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Arb P No. 2/2022
M/S R K Verma ..... Appellant
Through: Mr. G.S. Thakur, Advocate
Vs
Sterlite Technologies Ltd and another ..... Respondent(s)
Through: Mr. Dheeraj Nanda, Advocate for R-1
Mr. Anil K Kher, Sr. Advocate with
Mr. Inderjeet Gupta, Advocate &
Mr. Yatin Mahajan, Advocate for R-2
Coram: HON'BLE THE CHIEF JUSTICE (ACTING)
ORDER
02.08.2024 Heard learned counsel for the parties.
As requested, learned senior counsel for the respondent No.2 may appear in the matter through virtual mode, as well.
List on 12.08.2024.
( (Tashi Rabstan) Chief Justice (Acting) Jammu 02.08.2024 Pawan Angotra Pawan Angotra 2024.08.02 12:42 I attest to the accuracy and integrity of this document