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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(2)(g) in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

(g)the form and manner in which appeals may be filed under section 20 and the procedure to be followed by Appellate Authority in disposing of appeals; and