Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(1) in Punjab Water Supply and Sewerage Board Act, 1976

(1)The Chairman shall at a special meeting of the Board to be held in the month of February in each year, lay before the Board an estimate to the income and expenditure of the Board for the next financial year.