Allahabad High Court
C/M Mahtam Gandhi Gopi Nath Singh Higher ... vs State Of U.P. And Others on 22 January, 2010
Author: Dilip Gupta
Bench: Dilip Gupta
Court No. - 39 Case :- WRIT - C No. - 32105 of 2009 Petitioner :- C/M Mahtam Gandhi Gopi Nath Singh Higher School And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Alok Dwivedi,P.N. Saxena Respondent Counsel :- C.S.C.,C.B. Gupta Hon'ble Dilip Gupta,J.
Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.
List this petition along with connected petitions in the next cause list.
Interim order, granted earlier, shall continue only till the next date of listing.
Order Date :- 22.1.2010 GS