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Allahabad High Court

C/M Mahtam Gandhi Gopi Nath Singh Higher ... vs State Of U.P. And Others on 22 January, 2010

Author: Dilip Gupta

Bench: Dilip Gupta

Court No. - 39

Case :- WRIT - C No. - 32105 of 2009

Petitioner :- C/M Mahtam Gandhi Gopi Nath Singh Higher
School And Another
Respondent :- State Of U.P. And Others
Petitioner Counsel :- Alok Dwivedi,P.N. Saxena
Respondent Counsel :- C.S.C.,C.B. Gupta

Hon'ble Dilip Gupta,J.

Learned counsel for the petitioner prays for and is granted a week's time to file the rejoinder affidavit.

List this petition along with connected petitions in the next cause list.

Interim order, granted earlier, shall continue only till the next date of listing.

Order Date :- 22.1.2010 GS