National Green Tribunal
Himmat Singh Shekhawat vs State Of Rajasthan on 4 December, 2017
Author: Swatanter Kumar
Bench: Swatanter Kumar
BEFORE THE NATIONAL GREEN TRIBUNAL,
PRINCIPAL BENCH, NEW DELHI
Original Application No. 671 of 2017
(Earlier O.A. No. 123/2014)
IN THE MATTER OF:
Himmat Singh Shekhawat
Vs.
State of Rajasthan & Ors.
CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
HON'BLE DR. JUSTICE JAWAD RAHIM, JUDICIAL MEMBER
HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER
Present: Applicant:
Respondent: Mr. V.K. Shukla, Adv. for State of MP and State
Mining Corporation : Ms. Divya Prakash Pandey, Adv for MoEF & CC Date and Orders of the Tribunal Remarks Item No. 28 Let Notice be issued to the parties. December 04, 2017 Notice returnable on 23rd January, 2018.
..........................................,CP (Swatanter Kumar) ..........................................,JM (Dr. Jawad Rahim) ..........................................,JM (Raghuvendra S. Rathore) ..........................................,EM (Bikram Singh Sajwan)