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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Telangana - Subsection

Section 33(2)(ii) in Telangana (Agricultural Produce and Livestock) Markets Act, 1966

(ii)the [nomination] [Substituted by Act No.5 of 2015.] of the Chairman and Vice- Chairman of a market committee and their term of office;