Supreme Court - Daily Orders
K. Nagendra vs The New India Insurance Co. Ltd. on 6 April, 2023
Bench: A.S. Bopanna, Hima Kohli
ITEM NO.32 COURT NO.12 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 8617/2023
(Arising out of impugned final judgment and order dated 25-09-2019
in MFA No. 2947/2017 25-09-2019 in MFA No. 1024/2018 passed by the
High Court of Karnataka at Bengaluru)
K. NAGENDRA Petitioner(s)
VERSUS
THE NEW INDIA INSURANCE CO. LTD. & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.62753/2023-CONDONATION OF DELAY
IN FILING )
Date : 06-04-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MS. JUSTICE HIMA KOHLI
For Petitioner(s) Mr. Shantha Kumar V. Mahale, Adv.
Mr. Rajesh Mahale, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice to the respondents.
(RAJNI MUKHI) (DIPTI KHURANA) Signature Not Verified COURT MASTER (SH) ASSISTANT REGISTRAR Digitally signed by Rajni Mukhi Date: 2023.04.06 16:54:36 IST Reason: