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Delhi High Court - Orders

Indian Railway Catering & Tourism ... vs M/S Jayanta Kumar Ghosh Outdoor ... on 24 February, 2020

Author: Hima Kohli

Bench: Hima Kohli, Asha Menon

$~22.
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+    LPA 87/2020 and CM APPL. 6238/2020
     INDIAN RAILWAY CATERING & TOURISM CORPORATION
     LTD                                         ..... Appellant
                  Through: Mr. Nikhil Majithia, Advocate

                        versus

     M/S JAYANTA KUMAR GHOSH OUTDOOR CATERING PVT
     LTD                                        ..... Respondent
                  Through: Mr. Neeraj Malhotra, Senior Advocate
                  with Mr. Jitender Mehta and Mr. Akshya
                  Sachdeva and Mr. Ujjawal Kumar, Advocates

     CORAM:
     HON'BLE MS. JUSTICE HIMA KOHLI
     HON'BLE MS. JUSTICE ASHA MENON

                        ORDER

% 24.02.2020

1. Arguments heard.

2. Judgment reserved.

HIMA KOHLI, J ASHA MENON, J FEBRUARY 24, 2020 rkb