Delhi High Court - Orders
Indian Railway Catering & Tourism ... vs M/S Jayanta Kumar Ghosh Outdoor ... on 24 February, 2020
Author: Hima Kohli
Bench: Hima Kohli, Asha Menon
$~22.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 87/2020 and CM APPL. 6238/2020
INDIAN RAILWAY CATERING & TOURISM CORPORATION
LTD ..... Appellant
Through: Mr. Nikhil Majithia, Advocate
versus
M/S JAYANTA KUMAR GHOSH OUTDOOR CATERING PVT
LTD ..... Respondent
Through: Mr. Neeraj Malhotra, Senior Advocate
with Mr. Jitender Mehta and Mr. Akshya
Sachdeva and Mr. Ujjawal Kumar, Advocates
CORAM:
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MS. JUSTICE ASHA MENON
ORDER
% 24.02.2020
1. Arguments heard.
2. Judgment reserved.
HIMA KOHLI, J ASHA MENON, J FEBRUARY 24, 2020 rkb