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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(t) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(t)"Ration Card" means a household ration card or other document issued or made monthly under or in pursuance of the provisions of this order for obtaining supplies of the specified essential commodities;