Himachal Pradesh High Court
CWP/3987/2019 on 30 December, 2020
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
CMP No. 13657 of 2020 in CWP No. 3987 of 2019 .
30.12.2020 Present: Mr. B.B. Vaid, Advocate, for the petitioner.
Mr. Ashok Sharma, Advocate General, with Mr. Vinod Thakur, Mr. Vikas Rathore, Mr. Nand Lal Thakur, Mr. Shiv Pal Manhans, Addl. A.Gs., Ms. Seema Sharma, Mr. Bhupinder Thakur and Mr. Yudhbir Singh Thakur, Dy. A.Gs., for the respondent.
Mr. Hem Chand ASI, I/O P.S. Patli Kuhal, District Kullu, present in person.
(Through Video Conferencing) List on 01.01.2021.
(Tarlok Singh Chauhan),
Judge
30th December, 2020 (Jyotsna Rewal Dua),
(GR) Judge
::: Downloaded on - 31/12/2020 20:17:45 :::HCHP