Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Manipur - Subsection Section 22(4) in The Manipur University Act, 1980 (4)If the Government so directs the Registrar shall make the audited accounts and the annual report of the University available to the Government so that they may be placed before the State Legislature.
