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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2)(iii) in Chhattisgarh Minor Mineral Rules, 2015

(iii)the benches in overburden shall be kept sufficiently in advance so that their working does not interfere with the working of mineral;