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State of Haryana - Section

Section 35 in Haryana Rural Employment Guarantee Scheme, 2007

35. District level (section 14).

- Duties and functions of District Programme Coordinator shall be as under:-
(a)To assist the Zila Parishad in discharging its functions under the Act and any Scheme made thereunder.
(b)To consolidate the plans prepared by the blocks and project proposals received from other implementing agencies for inclusion in the shelf of projects to be approved by the Panchayat at district level.
(c)To accord necessary sanction and administrative clearance, wherever necessary.
(d)To coordinate with the Programme Officers functioning within his jurisdiction and the implementing agencies to ensure that the applicants are provided employment as per their entitlement under the Act.
(e)To review, monitor and supervise the performance of the Programme Officers.
(f)To conduct periodic inspection of the works in progress.
(g)To redress the grievances of the applicants.
(h)To prepare a labour budget every year before the end of February for the next financial year containing the details of anticipated demand for unskilled manual work in the district and the plan for engagement of labourers in the works covered under the Scheme and submit it to the Zila Parishad.