Delhi High Court - Orders
M/S Orris Infrastructure Private ... vs State & Ors on 19 September, 2023
$~64 & 65
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1004/2021
M/S ORRIS INFRASTRUCTURE
PRIVATE LIMITED ..... Petitioner
Through: Mr. Aman Lekhi, Sr. Adv. with Ms.
Jyoti Taneja, Mr. Ujjwal Sinha, Mr.
Aniket Seth, Mr. Prabhas Bajaj and
Mr. Jai Batra, Advs.
Mr. Paban K. Sharma, Mr. Pranab
Kumar Nayak, Mr. Anchit Sripat and
Mr. Ritesh Khare, Advs.
Versus
STATE & ORS. ..... Respondents
Through: Mr. Y.R. Ansari, ASC for State with
Mr. Alok Sharma, Adv. with Insp.
Awadhesh Kumar Singh, P.S. EOW,
New Delhi.
Mr. Nalin Kohli, Ms. Nimisha Menon
and Ms. Shruti Agrawal, Advs. for
Pradeep Kumar Kaushik.
Mr. Abhinav Vashisht, Sr. Adv. with
Mr. Amit Sharma and Mr. Raghav
Narayan, Advs. for Lavender Infra
Projects Pvt. Ltd (Crl.M.A
24367/2023).
Mr. Vikas Pahwa, Sr. Adv. with Mr.
Raj Kamal, Mr. Aseem Atwal, Mr.
Arush Khanna, Ms. Prapti Allagh and
Ms. Stuti, Advs. for R-3.
Mr. Anupam Lal Das, Sr. Adv. with
Mr. Arshdeep Khanna and Mr. Nikhil
Pawar, Advs. for R-4.
Mr. Anurag Ojha and Mr. Karan
Aggarwal, Advs. for R-5.
Mr. Ravi Shankar Nanda, Ms.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 21/09/2023 at 22:53:39
Madhurima Sarangi and Mr. Varun
Kumar, Advs. for R-24.
Mr. Sanjay Jain, Sr. Adv. with Mr.
Harshit Sethi, Mr. Yuvraj Sharma,
Mr. Nishank Tripathi and Ms.
Harshita Sukhija, Advs. for applicant
in CRL.M.A. 24367/2023.
+ W.P.(CRL) 1952/2022
VIJAY GUPTA & ANR. ..... Petitioners
Through: Mr. Aman Lekhi, Sr. Adv. with Ms.
Jyoti Taneja, Mr. Ujjwal Sinha, Mr.
Aniket Seth, Mr. Prabhas Bajaj and
Mr. Jai Batra, Advs.
Versus
STATE OF NCT OF DELHI ..... Respondent
Through: Ms. Nandita Rao, ASC for State with
Insp. Ramkesh, PS. EOW.
Mr. Abhinav Vashisht, Sr. Adv. with
Mr. Amit Sharma and Mr. Raghav
Narayan Advs. for Lavender Infra
Projects Pvt. Ltd.
Mr. Vikas Pahwa, Sr. Adv. with Mr.
Raj Kamal, Mr. Aseem Atwal, Mr.
Arush Khanna, Ms. Prapti Allagh and
Ms. Stuti, Advs. for complainant.
Mr. Sanjay Jain, Sr. Adv. with Mr.
Harshit Sethi, Mr. Yuvraj Sharma,
Mr. Nishank Tripathi and Ms.
Harshita Sukhija, Advs. for applicant
in CRL.M.A. 24369/2023.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 19.09.2023 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:53:39 CRL.M.A. 25431/2023 (modification of order dt. 06.09.2023) & CRL.M.A. 24367/2023(directions) in W.P.(CRL) 1004/2021 CRL.M.A. 24368/2023 (intervention) & CRL.M.A. 24369/2023 (directions) in W.P.(CRL) 1952/2022
1. Heard Mr. Sanjay Jain, the learned Senior Counsel for the applicant in CRL.M.A. 24367/2023 and CRL.M.A. 24369/2023.
2. Mr. Aman Lekhi, Senior Counsel for the petitioner also heard.
3. List for respondents' arguments on 22.09.2023 at 02:30 p.m.
4. Mr. Nalin Kohli, Advocate is at liberty to file a short note of his submissions with cross reference to the relevant pages of the report of IRP.
5. The next date of hearing i.e., 20.09.2023 stands cancelled.
VIKAS MAHAJAN, J SEPTEMBER 19, 2023/dss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2023 at 22:53:40