Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(2) in The Punjab Electricity (Emergency Powers) Act, 1941 (2)The power to make rules conferred by this section shall, except, on the first occasion of the exercise thereof, be subject to the condition of previous publication.
