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The Pr. Commissioner Of Income Tax Surat ... vs M/S Shreyansh Corporation on 18 December, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

     ITEM NO.10                   Court 4 (Video Conferencing)            SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 19458/2020

     (Arising out of impugned final judgment and order dated 07-10-2019
     in SPLCA No. 15653/2019 passed by the High Court Of Gujarat at
     Ahmedabad)

     PR. COMMISSIONER OF INCOME TAX SURAT I                            Petitioner(s)

                                                   VERSUS

     M/S SHREYANSH CORPORATION                                          Respondent(s)

     (FOR ADMISSION and I.R. and IA No.103781/2020-CONDONATION OF DELAY
     IN FILING )

     WITH
     Diary No(s). 19440/2020 (III)
     (FOR ADMISSION and I.R. and IA No.102860/2020-CONDONATION OF DELAY
     IN FILING)

     Date : 18-12-2020 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE UDAY UMESH LALIT
                            HON'BLE MR. JUSTICE VINEET SARAN
                            HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr. N. Venkataramani, ASG
                                       Ms. Niranjna Singh, Adv.
                                       Mrs. Anil Katiyar, AOR
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

As there is delay of 214 days in filing the Special Leave Petitions and the explanation offered in support of the prayer for condonation is far from being satisfactory, we refuse to condone delay. Consequently, the SLPs stand dismissed on the ground of delay.

     (INDU MARWAH)                                                   (PRADEEP KUMAR)
     COURT MASTER (SH)                                                BRANCH OFFICER