Rajasthan High Court - Jodhpur
Nemi Chand Sharma vs Sanwar Lal Verma on 7 February, 2020
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 623/2019 Nemi Chand Sharma
----Petitioner Versus Sanwar Lal Verma
----Respondent For Petitioner(s) : Ms. Priyanka Borana for Mr. Sushil Solanki For Respondent(s) :
JUSTICE DINESH MEHTA Order 07/02/2020 Issue notice to respondent No.2, returnable within six weeks.
(DINESH MEHTA),J 238-skm/-
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