Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Union of India - Subsection Section 2(p) in The Major Port Trusts Act, 1963 (p)"pier" includes any stage, stairs, landing place, hard, jetty, floating barge [, transhipper] [ Inserted by Act 17 of 1982, Section 2 (w.e.f. 31.5.1982).] or pontoon, and any bridges or other works connected therewith.
