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Delhi High Court - Orders

D.T.C vs Ramesh Chander on 29 January, 2024

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                           $~66
                           *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                           +         W.P.(C) 5874/2008
                                     D.T.C.                                                                                 ..... Petitioner
                                                                           Through:                Mr. Sonu Mandal, Advocate

                                                                           versus

                                     RAMESH CHANDER                                                                        ..... Respondent
                                                                           Through:                Ms. Rashmi B. Singh, Advocate
                                                                                                   (Through VC)

                                     CORAM:
                                     HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                                                           ORDER

% 29.01.2024 At request, list on 9th April, 2024 for final hearing. Meanwhile, the parties are directed to file written arguments, not exceeding five pages.

CHANDRA DHARI SINGH, J JANUARY 29, 2024 gs/db Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2024 at 22:31:32