Delhi High Court - Orders
D.T.C vs Ramesh Chander on 29 January, 2024
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~66
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5874/2008
D.T.C. ..... Petitioner
Through: Mr. Sonu Mandal, Advocate
versus
RAMESH CHANDER ..... Respondent
Through: Ms. Rashmi B. Singh, Advocate
(Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 29.01.2024 At request, list on 9th April, 2024 for final hearing. Meanwhile, the parties are directed to file written arguments, not exceeding five pages.
CHANDRA DHARI SINGH, J JANUARY 29, 2024 gs/db Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2024 at 22:31:32