Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(xiii) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xiii)"Principal" means the head of the College or Polytechnic and includes, where there is no Principal, the person for the time being duly appointed to act as Principal;