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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Maharashtra - Subsection

Section 37(c) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(c)wrongfully removes, destroys or mutilates property, documents or books of accounts of the Devasthan Trust, shall, on conviction, be punishable with imprisonment for a term which may extend to one year, and with fine, which may extend to ten thousand rupees.