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Madhya Pradesh High Court

Netrapal Lodhi vs The State Of Madhya Pradesh on 21 March, 2023

Author: Rohit Arya

Bench: Rohit Arya

                                  1
           IN THE HIGH COURT OF MADHYA PRADESH
                        AT GWALIOR
                           CRA No. 8840 of 2019
                 (NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH)

Dated : 21-03-2023
      Shri Atul Gupta-Advocate for the appellant.

      Dr. Anjali Gyanani-Public Prosecutor for respondent/State.

As prayed by learned counsel for the appellant, list after two weeks.



  (ROHIT ARYA)                                 (SATYENDRA KUMAR SINGH)
     JUDGE                                              JUDGE

Van


             VANDANA VERMA
             2023.03.21
             16:41:12 -07'00'