Madhya Pradesh High Court
Netrapal Lodhi vs The State Of Madhya Pradesh on 21 March, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRA No. 8840 of 2019
(NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH)
Dated : 21-03-2023
Shri Atul Gupta-Advocate for the appellant.
Dr. Anjali Gyanani-Public Prosecutor for respondent/State.
As prayed by learned counsel for the appellant, list after two weeks.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
Van
VANDANA VERMA
2023.03.21
16:41:12 -07'00'