Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(a) in The Orissa Survey and Settlement Act, 1958 (a)of its own motion, at any time after the date of final publication under [Section 23] [Inserted by Act No. 7 of 1962.]; or
