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[Cites 0, Cited by 0] [Section 30(6)] [Section 30] [Entire Act]

State of Puducherry - Subsection

Section 30(6)(a) in Puducherry School Education Act, 1987

(a)the service conditions, as approved by the Government, of the employees of the school who were in employment immediately before the date on which the management was taken over, shall not be varied to their disadvantage ;