Himachal Pradesh High Court
Unknown vs Gian Singh Sagroli And Hrtc & Anr on 7 July, 2022
Bench: Amjad Ahtesham Sayed, Chander Bhusan Barowalia
Gian Singh Sagroli and HRTC & anr.
CWP No. 4491 of 2022 .
7.7.2022 Present:- Mr. Vijay Chaudhary, Advocate, for the petitioner.
Mr. Ajeet Singh Saklani, Advocate, for the respondents.
CWP No. 4491/2022 & CMP No. 8907 of 2022 Notice. Mr. Ajeet Singh Saklani, Advocate, waives service of notice on behalf of the respondents. He seeks time to file reply.
Stand over for two weeks. Till then, the impugned order dated 21.6.2022 (Annexure P-9), shall stand stayed.
( A.A. Sayed ) Chief Justice [[[ (Chander Bhusan Barowalia) Judge 7th July, 2022 (Guleria) ::: Downloaded on - 07/07/2022 20:07:35 :::CIS