Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(1) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004 (1)A Sports Association already registered under the Societies Act shall be entitled to exercise its opinion to be registered under the Ordinance.
