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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(g) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(g)[ten members] [Words substituted for the words 'eight Members' by W.B. Act 11 of 1967.] who are citizens of India, elected by registered Ayurvedic practitioners, two being elected by registered Ayurvedic practitioners having registered address within the Presidency Division from among themselves [two being elected by registered Ayurvedic practitioners having registered address within Jalpaiguri Division from among themselves] [Words inserted by W.B. Act 11 of 1967.], two being elected by registered Ayurvedic practitioners having registered address within the Burdwan Division from among themselves and four being elected by registered Ayurvedic practitioners having registered address within the Calcutta and Howrah municipal areas from among themselves.