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[Cites 0, Cited by 0] [Section 163(1)] [Section 163] [Entire Act]

State of Tripura - Subsection

Section 163(1)(a) in The Tripura Co-operative Societies Act, 1974

(a)the registration of a society or its bye-laws or the amendment of its bye-laws, or the dissolution of the committee of a society or the management of the society or dissolution thereof; or