Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 221 in Bihar Education Code, 1961

221. Periodical Examinations.

- Periodical exercises or examinations of an informal kind in the different subjects of the school curriculum should be held by the Headmaster or under his orders. The results obtained by pupils in these exercises or examinations should be recorded, and in cases of doubt should be taken into consideration in determining the annual promotions from class to class.