Bombay High Court
Shalina Laborators Private Limited And ... vs Brawn Laboratories Ltd on 20 January, 2021
Author: G. S. Patel
Bench: G.S. Patel
12-IAL-5258-2020 IN COMIPL-5255-2020.DOCX
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO. 5258 OF 2020
IN
COMMERCIAL IP SUIT (L) NO. 5255 OF 2020
Shalina Laboratories Pvt Ltd & Anr ...Plaintiffs
Versus
Brawn Laboratories Ltd ...Defendant
Mr Mahesh A Mahadgut, with Poonam Teddu, i/b Mahesh
Mahadgut, for the Plaintiff.
An Advocate, for the Defendant.
CORAM: G.S. PATEL, J.
DATED: 20th January 2021 PC:-
1. List the matter for filing Consent Terms on 1st February 2021.
2. This order will be digitally signed by the Personal Assistant of this Court. All concerned will act on production of a digitally signed ARUN RAMCHANDRA SANKPAL copy of this order.Digitally signed by ARUN RAMCHANDRA SANKPAL Date: 2021.01.21 10:43:17 +0530
(G. S. PATEL, J) Page 1 of 1 20th January 2021