Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(2)(a) in Bihar Factories Rules, 1950

(a)In factories wherein the number of workers generally employed exceeds two hundred and fifty constant flushing type of urinals or any other sanitary type approved by the Chief Inspector shall be provided.