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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(6) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(6)Each of the constituent divisions of a faculty of shall be headed by a Head who shall be appointed by the Director in the manner provided hereunder in the statutes and every such head shall be deemed to be an officer of the Institute within the meaning of the Act.