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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(l) in The Himachal Pradesh Municipal Corporation Act, 1994

(l)the height of factory chimneys and the provision to be made for consumption of smoke arising from the combustible used in any fire-place or furnace in a factory.