Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act] State of Odisha - Subsection Section 93(1)(g) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (g)location and provision of Fire Prevention related equipments like hydrants, hose reals, fire extinguishers, vehicular access and refuse area.