Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40N] [Entire Act] State of Tamilnadu - Subsection Section 40N(2) in Tamil Nadu Forest Act, 1882 (2)To the said statement shall be attached a schedule giving the particulars of the notice served upon, and of the statements in writing made or delivered by, the patties interested and the evidence adduced by them.
