Section 28(1)(k) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

(k)all other matters which by this Act or Statutes made thereunder are required to be provided by the Ordinances.

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