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[Cites 0, Cited by 0] [Section 391] [Entire Act]

State of Rajasthan - Subsection

Section 391(a) in Rajasthan Land Revenue (Land Records) Rules, 1957

(a)The Office Qanungo is responsible for the custody and distribution of forms for the use of Inspectors and Patwaris. He keeps a stock book of forms which are received and issued by him. Indents for the supply of forms are sent to the Sadar Qanungo. In the interest of economy it is essential that the reasonableness of these indents be carefully checked before they are submitted to be Sadar Qanungo. For facilitating this check the Office Qanungo is required to prepare annually a standard of forms for each Patwari Circle on the basis of the number of forms actually used by each Patwari in his various records in the preceding year.