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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Nagaland - Subsection

Section 39(11)(ii) in Rules for the Administration of Justice and Police in Nagaland

(ii)Shop licencees will on receipt of ammunition inform the Deputy Commissioner, who will send an officer to supervise the unpacking and verify the contents, after which the receipts will be immediately entered in the register and initialled by the verifying officer.