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State of Punjab - Section

Section 29 in Punjab Detenus (Conditions of Detention) Order, 1974

29. History tickets.

- A history ticket shall be maintained for each detenu containing information applicable to prisoner in paragraphs 504 to 508 of the Punjab Jail Manual. The history ticket shall be kept by the Superintendent and not a by a convict officer as laid down in paragraph 500 of the said Manual.