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NCT Delhi - Section

Section 36 in Delhi Wakf Board Regulations, 1963

36. Committee for Education and Religious Affairs.

- The functions and duties of the Committee for Education and Religious Affairs shall be as under:-
(a)Subject to the budget provisions to explore and consider such means as may help in promoting education, ethical, religious and technical and in this connection to place its recommendations before the Board for its approval.
(b)To provide scholarships and free education for deserving students (male and female) with the approval of the Board.
(c)To chalk out a suitable educational system for disabled and blinds and to make necessary arrangements for it.
(d)To explore all such ways and means as may be helpful for developing the fund for educational requirements.
(e)To provide necessary assistance for orphans and widows.
(f)To recommend for the appointment of the committee for the religious, educational institutions directly managed by the Board and to see that high standard of education is being imparted in Arabic Madarsas.