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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(ix) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(ix)Quality control equipment, research and development equipment and information technology equipment, not exceeding 2% of the investment in plant and machinery, and