Allahabad High Court
Balrampur Chini Mills Ltd. Gonda ... vs Union Of India Ministry Of Finance ... on 12 July, 2011
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- MISC. BENCH No. - 11791 of 2010 Petitioner :- Balrampur Chini Mills Ltd. Gonda Through Its Deputy Respondent :- Union Of India Ministry Of Finance Deptt. Of Revenue New Petitioner Counsel :- Piyush Agarwal,Sudeep Kumar Respondent Counsel :- A.S.G.,Rajesh Singh Chauhan Hon'ble Devi Prasad Singh,J.
Hon'ble Dr. Satish Chandra,J.
Two weeks further time is allowed to file counter affidavit and a week's time is allowed to file rejoinder affidavit.
List immediately after three weeks.
Sri S.S. Chauhan appears in one of the connected petitions.
Interim order shall continue till the next date of listing.
Order Date :- 12.7.2011 Rajneesh AR-PS)