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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(1) in The Goa, Daman and Diu Chit Funds Act, 1973

(1)The Registrar or any Officer authorized by the Director of Chits in this behalf may inspect the Chit Books and all other records after giving seven days notice in writing to the foreman.