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[Cites 0, Cited by 0] [Section 80] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 80(18) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001

(18)After the completion of the production of the evidence, the employee and the Presenting Officer may file written briefs of their respective cases within 15 days of the date of completion of the production of evidence.