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Union of India - Section

Section 108 in The Indian Electricity Rules, 1956

108. Records .-(1) The owner shall, so far as is consistent with his system of working, keep the following records, namely:-

(a)daily records showing-(i)the maximum working current from the source of supply;(ii)the maximum working voltage at the source of supply;(iii)the difference of potential, as required by rule 99; and(iv)the leakage current (if any), as required by rule 100 and rule 101; and(b)occasional records showing-(i)every test made under sub-rules (2) and (3) of rule 98;(ii)every stoppage of leakage, together with the time occupied; and(iii)particulars of any abnormal occurrence affecting the electrical working of the system.
(2)Such records shall be open to examination by an Inspector or by any person authorised in writing by an Inspector.