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[Cites 0, Cited by 0] [Section 109(5)] [Section 109] [Entire Act]

State of Assam - Subsection

Section 109(5)(a) in Assam Panchayat Act, 1994

(a)Twenty percent of the total sale proceeds of the Anchalik Panchayat fisheries shall be made over to the Zilla Parishad fund.