Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Employees State Insurance Corpn And Anr vs M/S.Essar Pneumatic Equipments Thr. ... on 4 July, 2019

FARAD CONTINUATION SHEET NO.

IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION CIVIL APPLICATION NO.3208 OF 2017 IN FIRST APPEAL ST. NO.11466 OF 2017 Office Notes, Office Memoranda of Coram, appearance, Court's orders or directions Court's or Judge's orders and Registrar's orders None Present.

CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 4th July, 2019 Await Service for 5 weeks.

sd/-

Registrar (Judl.-II) dsm - R(J-II) - 04.07.19 ::: Uploaded on - 16/07/2019 ::: Downloaded on - 21/07/2019 21:18:37 :::